Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1A in The Ganges Tolls Act, 1867 1A. [ [Inserted by the A. O. 1937.] The said Act shall extend only to so much of [Uttar Pradesh] as on the 18th January, 1867, formed part of the North Western Provinces of the Presidency of Fort William.]
