30. Last payment of an employee's pay and allowances.
- The last payment of an employee's pay and allowances or, in case he is finally quitting service or the service of the Market Committee at the end of any leave granted to him, the last payment of his leave salary shall not be made until it has been ascertained that there are no demands outstanding against him. A certificate to this effect signed by the Chairman in case of members of the service and by the Secretary in case of officers and servants of Market Committee shall be attached to the bill in which such pay and allowances or leave salary is claimed.
