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Allahabad High Court

Paras Nath vs Rameshwar Ram on 19 July, 2010

Author: Rakesh Tiwari

Bench: Rakesh Tiwari

Court No. - 1

Case :- SECOND APPEAL No. - 1515 of 1978

Petitioner :- Paras Nath

Respondent :- Rameshwar Ram
Petitioner Counsel :- U.K.Mishra,A.K. Misra,Mohd Aslam Khan
Respondent Counsel :- S.C. Srivastava,M.A.Qadeer,Prakash Krishan

Hon'ble Rakesh Tiwari J.

 

The case is adjourned today on the illness slip of Sri A.K. Misra, learned counsel for the appellant.

List peremptorily after three weeks being old case. Order Date :- 19.7.2010 RCT/-