Allahabad High Court
Paras Nath vs Rameshwar Ram on 19 July, 2010
Author: Rakesh Tiwari
Bench: Rakesh Tiwari
Court No. - 1 Case :- SECOND APPEAL No. - 1515 of 1978 Petitioner :- Paras Nath Respondent :- Rameshwar Ram Petitioner Counsel :- U.K.Mishra,A.K. Misra,Mohd Aslam Khan Respondent Counsel :- S.C. Srivastava,M.A.Qadeer,Prakash Krishan Hon'ble Rakesh Tiwari J.
The case is adjourned today on the illness slip of Sri A.K. Misra, learned counsel for the appellant.
List peremptorily after three weeks being old case. Order Date :- 19.7.2010 RCT/-