Himachal Pradesh High Court
State Of H.P. & Anr. vs . Rattan Lal Bhardwaj on 11 November, 2022
Bench: Sabina, Sushil Kukreja
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State of H.P. & Anr. vs. Rattan Lal Bhardwaj CMP.M No.1417 of 2022 11.11.2022 Present: Mr. Gaurav Sharma, Deputy Advocate General, for the applicants/appellants.
22.03.2023.
r to Let notice be issued to the respondent, returnable for ( Sabina ) Judge (Sushil Kukreja) Judge 11th November, 2022 (reena) ::: Downloaded on - 11/11/2022 20:35:12 :::CIS