Bombay High Court
Abha Dastane-Rao vs Prabhakar Deolankar And Ors on 11 August, 2025
2025:BHC-AS:34674
Neeta Sawant STM-WP-9110-8066-2024.docx
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 9110 OF 2024
Abha Dastane-Rao .....Petitioner
: Versus :
Prabhakar Deolankar & Ors. ....Respondents
Alongwith
WRIT PETITION NO. 8066 OF 2024
Shubhada Mithilesh Through POA.
Dinesh D. Barve and anr. .....Petitioners
: Versus :
Prabhakar Deolankar & Ors. ....Respondents
Ms. Abha Dastane-Rao, Petitioner in person.
Mr. Sahas B. Rohile i/b. Mr. S.N. Chandrachud, for Respondent No.1 in both
Writ Petitions.
Mr. Pramod Pawar, for Respondent No.35 in both Writ Petitions.
CORAM : SANDEEP V. MARNE, J.
DATED : 11 AUGUST 2025.
P.C :
1) The Petitioner in Writ Petition No.9110/2024 has moved the praceipe for speaking to the minutes of the order dated 18 July 2025.
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2) With the consent of the Petitioner in person and the learned counsel appearing for the contesting Respondents, following corrections be made in the order dated 18 July 2025.
(i)The date '3 January 2008 ' be replaced by the date '5 January 2008' in paras-2 and 5 of the order.
(ii)In para-3 line-3, the words 'Exhibit-212' be replaced by the word 'Exhibits-210 and 212'.
(iii)In para-7, the sentence 'The issue of bringing back the money needs to be agitated separately' be replaced by the sentence 'Though the Petitioner in Writ Petition No.9110/2024 has raised specific prayer for bringing back the money, the issue of bringing back the money needs to be agitated separately'.
3) The Petitioner in person has also sought recalling and reconsideration of the order in para-6 of the praceipe. This prayer cannot be granted on a praceipe moved for speaking to the minutes of the order. If the Petitioner in person is aggrieved by the result of the order dated 18 July 2025, the appropriate remedy would be to challenge the same.
4) The order dated 18 July 2025 be corrected accordingly.
Digitally
signed by [SANDEEP V. MARNE, J.]
NEETA
NEETA SHAILESH
SHAILESH SAWANT
SAWANT Date:
2025.08.12
16:01:01
+0530
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