Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56U] [Entire Act]

State of Maharashtra - Subsection

Section 56U(2) in The Maharashtra Cooperative Societies Rules, 1961

(2)The said list shall contain the names in alphabetical order with reference to the surnames of candidates having surnames and the names proper of other candidates, in the language in which the list of voters is prepared and the addresses of the contesting candidates as given in the nomination papers.