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State of Madhya Pradesh - Section

Section 9 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

9. Officers of Sansthan.

- The following shall be the Officers of the Sansthan :-
(1)The Director General;
(2)The Executive Director;
(3)The Heads of Departments; and
(4)Such other Officers as may be prescribed by the Regulations.