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[Cites 0, Cited by 3] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(18) in The West Bengal Co-Operative Societies Act, 1983

(18)"co-operative housing society" means a co-operative society, the object of which is to provide its members with dwelling houses, apartments, or lands for construction of dwelling houses or apartments, and maintenance of common services in connection therewith, and includes a federation of such societies;