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Delhi High Court - Orders

Pooja & Ors vs Mohd Gulzar & Anr on 22 September, 2023

Author: Navin Chawla

Bench: Navin Chawla

                             $~48
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    MAC.APP. 444/2023
                                  POOJA & ORS.
                                                                          ..... Appellants
                                                 Through: Mr.Palvinder Singh & Mr.S.W.
                                                          Noman, Advs.

                                                                            versus

                                       MOHD GULZAR & ANR.
                                                                                                                               ..... Respondents
                                                                            Through:                 None.

                                 CORAM:
                                 HON'BLE MR. JUSTICE NAVIN CHAWLA
                                                  ORDER

% 22.09.2023 CM APPL. 49402/2023 (Exemption)

1. Allowed, subject to all just exceptions.

MAC.APP. 444/2023

2. Issue notice to the respondents to be served through all permissible modes, returnable on 7th February, 2024 before the learned Joint Registrar (Judicial).

NAVIN CHAWLA, J SEPTEMBER 22, 2023/rv Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 22:27:27