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State of Himachal Pradesh - Section

Section 27 in The Himachal Pradesh Panchayati Raj Act, 1994

27. Establishment of School, hospital or dispensary for group of Panchayats.

- Where a group of neighbouring Gram Panchayat areas have no school, hospital or dispensary, the Gram Panchayat thereof shall, if so directed by the Government, combine to help in establishing such a school, hospital or Ayurvedic or Unani dispensary and it shall be managed in the manner prescribed:Provided that the Government shall place such funds, as may be necessary for the purpose, at the disposal of the Gram Panchayats concerned.