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Supreme Court - Daily Orders

Professor Madan Mohan Rajput vs State Of U.P. . on 18 April, 2016

Bench: J. Chelameswar, Abhay Manohar Sapre

     ITEM NO.38                           COURT NO.5                 SECTION XI

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   9729/2016

     (Arising out of impugned final judgment and order dated 05/02/2016
     in CMWP No. 63424/2015 passed by the High Court Of Judicature at
     Allahabad)

     PROFESSOR MADAN MOHAN RAJPUT                                     Petitioner(s)

                                                 VERSUS

     STATE OF U.P. AND ORS.                                           Respondent(s)

     (with appln. (s) for exemption from filing O.T.)

     Date : 18/04/2016 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE J. CHELAMESWAR
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

     For Petitioner(s)             Mr.   Manoj Prasad,Sr.Adv.
                                   Ms.   Seema Patnah,Adv.
                                   Mr.   Vikrant Singh Bais,Adv.
                                   Mr.   Ajay Kumar Srivastava,Adv.


     For Respondent(s)             Ms.   Asha Jain Madan,Adv.
                                   Mr.   Mukesh Jain,Adv.
                                   Ms.   Madhu Talwar,Adv.
                                   Ms.   Nivedita Grover,Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Application for exemption from filing official translation is allowed.

The special leave petition is dismissed.

[O.P. SHARMA] [INDU BALA KAPUR] AR-cum-PS Signature Not Verified COURT MASTER Digitally signed by OM PARKASH SHARMA Date: 2016.04.18 17:00:57 IST Reason: