Orissa High Court
Pusika Narusu & Others vs State Of Odisha .... Opposite Party on 13 July, 2021
Author: D.Dash
Bench: D.Dash
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.5234 of 2021
Pusika Narusu & Others .... Petitioner
Mr. Arijeet Mishra, Advocate
-versus-
State of Odisha .... Opposite Party
Mr. Tapas Kumar Praharaj, SC
CORAM:
MR. JUSTICE D.DASH
ORDER
13.07.2021 Order No.
02. This matter is taken up through video conferencing mode.
Heard.
Learned counsel for the State is directed to obtain case diary and post mortem report for perusal, by the next date of listing.
The matter be listed after four weeks.
(D.Dash) Judge Aks Page 1 of 1