Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3) in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

(3)Every application referred to in sub-rule (1) shall be either personally delivered to the registering officer or sent to him by registered post.