Madhya Pradesh High Court
Kailash Chandra Sirvi vs Home Department on 11 May, 2016
WP-2778-2015
(KAILASH CHANDRA SIRVI Vs HOME DEPARTMENT)
11-05-2016
Shri L.C. Patne, learned counsel for the petitioner. Shri Mukesh Parwal, learned counsel for the State. Learned counsel for the petitioner submits that he has filed his Vakalatnama today and prays for time to file the additional documents.
I.R. to continue till the next date of hearing. List on 16.8.2016.
(PRAKASH SHRIVASTAVA) JUDGE