Supreme Court - Daily Orders
K.Sivaraman vs P.Sathishkumar on 26 July, 2019
Bench: D.Y. Chandrachud, Aniruddha Bose
1
ITEM NO.1 COURT NO.10 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).607/2019
(Arising out of impugned final judgment and order dated 01-06-2017
in CMA No. 1134/2016 passed by the High Court of Judicature at
Madras at Madurai)
K.SIVARAMAN & ORS. Petitioner(s)
VERSUS
P.SATHISHKUMAR & ANR. Respondent(s)
(WITH IA No.53970/2019-CONDONATION OF DELAY IN FILING and IA
No.53971/2019-CONDONATION OF DELAY IN REFILING and IA
No.53973/2019-PERMISSION TO APPEAR AND ARGUE IN PERSON and IA
No.53975/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/ FACTS/
ANNEXURES )
Date : 26-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The petitioners are represented by Mr K Sivaraman, the first petitioner who appears in person. Though he states that he is an advocate, we are of the view that it would be appropriate if an amicus curiae is nominated by Signature Not Verified the Supreme Court Legal Services Committee to assist the Digitally signed by SANJAY KUMAR Date: 2019.07.27 13:08:26 IST Reason: first petitioner.
2The Registry is directed to provide a complete set of papers to the amicus curiae so nominated. Issue notice on the applications for condonation of delay and on the special leave petition. List the special leave petition on 30 August 2019.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER