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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Rajasthan - Subsection

Section 132(b) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(b)excavator equipped for use as an mobile crane is-
(i)examined and tested in accordance with the requirements for such mobile crane under these rules, and
(ii)fitted with an automatic safe working load indicator.