Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Haryana - Subsection Section 109(a) in Haryana Urban Development Authority Act, 1977 (a)the form in which any application for permission under sub- section (1) of Section 81 shall be made and the particulars to be furnished in such applications;
