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[Cites 0, Cited by 0] [Section 8(17)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(17)(c) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(c)A member of the Parliament or the State Legislature who mainly resides in the district of that area to be nominated by the Council: