Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act] State of Andhra Pradesh - Subsection Section 113(2)(vi) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 (vi)generally to attend to all matters pertaining to the preservation and propagation of Vedic system by the Tirumala Tirupathi Devasthanams ; and