Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Madhya Pradesh - Subsection Section 70(1) in M.P. Vat Rules, 2006 (1)A check post shall be set up at a place notified by the State Government or by the Commissioner under sub-section (1) of Section 57 by erecting a barrier across the road or thoroughfare to enable vehicles being intercepted, detained or searched.
