Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 219F] [Entire Act] State of Kerala - Subsection Section 219F(1) in Kerala Panchayat Raj Act, 1994 (1)Every village panchayat shall identify and notify suitable places within or outside the village panchayat area for the purpose of final disposal of waste.
