Andhra Pradesh High Court - Amravati
Tupakula Appala Raju, vs The State Of Andhra Pradesh, on 1 October, 2020
Author: J K Maheshwari
Bench: J K Maheshwari
IN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI (SPECIAL ORIGINAL JURISDICTION) THURSDAY, THE FIRST DAY OF OCTOBER TWO THOUSAND AND TWENTY : PRESENT : . THE HON'BLE THE CHIEF JUSTICE SRI JITENDRA KUMAR MAHESHWARI ~- |.A.Nos.1 & 2 of 2019 ~~ IN a WRIT PETITION NO: 15904 OF 2019 ~ Between: 1. Tupakula Appala Raju, S/o. Tupakula Pydi Raju, aged 28 years, R/o.Pedakada Post, Dattiraju Mandal, Vizianagaram District. 2. V. Prasad, S/o. V. Swami Naidu, aged 36 years, R/o.Gobhyam Village, Dattiraju Mandal, Vizianagaram District. 3. Ch. Appala Swamy, S/o. Atchayya, aged 42 years, R/o.Pedda Veedhi, Srungavarapukota, Vizianagaram District. 4. T. Ganesh, S/o. T. Narayana Murthy, aged 23 years, R/o.Madhupaler Village, Gantyada Mandal, Vizianagaram District. 5. K. Kumar, S/o. Trinadha, aged 25 years, R/o.Talari Village, Srungavarapukota Mandal, Vizianagaram District. 6. K. Suresh, S/o. K. Narsinga Rao, aged 26 years, R/o.Pothanapalli Village, Srungavarapukota Mandal, Vizianagaram District. 7. B. Eswara Rao, S/o. Appala Naidu, aged 50 years, R/o.Srinivasa Colony, near Chaitanya College, Srungavarapukota Village and Mandal, Vizianagaram District. 8. P. Jagadeesh, S/o. P. Appa Rao, aged 25 years, R/o.Nimmalapalem Village, V.B. Puram Post, Kothavalasa Mandal, Vizianagaram District. 9. M. Krishna, S/o. M. Trinadha, aged 26 years, R/o.Seetharampuram Village, Srungavarapukota Mandal, Vizianagaram District. 10.¥. Krishna, S/o. Suryanarayana, aged 39 years, R/o.H.No.1-86, Padmanabham Village and Mandal, Visakhpatnam District. 11.Arigi Satish, S/o. A. Veera Badrudu, aged 26 years, R/o.H.No.4-127, Yarravari Palem, Visakhapatnam District. 12.K. Krishna, S/o. Ramu Naidu, aged 28 years, R/o.D.No. 6-145, Vemagottipalem, Gidijele, Anandapuram, Viskhapatnam District. 13.G. Mohan Babu, S/o. G. Rama Rao, aged 27 years, R/o.H.No.3-137, Ambedkar Colony, Paradevi Palem, Visakhpatnam District. 14.Dokka Sukumar Babu, S/o. Dokka Ch. Satyam, aged 26 years R/o. D.No.45-4- 34, Bypass Road, Andhra Nagar, East Godavari District. 15.Kola Janakiram Sidhu, S/o. Kola Pattabiramarao, Aged 27 years, R/o.D.No.7- 603, Sree Ram Nagar, Opp. Old Vijaya Bharathi Public School, Jaggampeta, East Godavari District. 16.Palipireddy Rajesh, S/o. Palipireddy Nageswara Rao, Aged 27 years, R/o.D.No.3-28, Mallisala, Jaggampeta, East Godavari District. 17.Dasari Swami, S/o. Veeraju, Aged 26 years, R/o.4-98A, Velagathodu, Gowda Street, Mandapeta Mandal, East Godavari District. 18. Pilli Lavanya Devi, D/o. Pilla Veera Venkata Satyanarayana, Aged 25 years, , R/o.5-61, EBC Colony, Chitrada, Pitapuram, East Godavari District. 19.Kovvuri Satish Raja Reddy, S/o. Kovvuri Chiranjeevi Reddy, Aged 22 years, R/o.69-7-2/3, Vegulla Papaya Road, Near Municipal School, Rajendranagar, Kakinada, East Godavari District. 20. Kanchumarthi Vamsi, S/o. Kanchimarthi Gopi, Aged 27 years, R/o.Konthamuru, Rajahmundry, East Godavari District. 21.Pasala Sudheer Phani Kumar, S/o. P. Subaveerudu, Aged 26 years, R/o.D.No.4- 129, Pasala Vari Veedhi, Thantikonda Village, Gokavaram Mandal, East Godavari District. 22.V.V.V. Satyanarayana Swami, S/o. V. Srinivasa Rao, aged 25 years, R/o.H.No.1- 170, Venturu, Rayavaram, East Godavari District. 23.Kosuri Sai Vara Prasad, S/o. K.V. Koteswara Rao, R/o. H.No. 1-2-54, Towers Street, Kondayapalem, Kakinada, East Godavari District. 24.B. Laxmana Naga V.V.Sai Ravi Teja, S/o. B.V.V.S. Narayana, aged 25 years, R/o.H.No. 16/23/56, Rajeevi Street Dairy Form Centre, Kakinada, East Godavari District. 25.B.N.R.S. Prasad, S/o. B. Kumar, Aged 26 years, R/o.H.No.4-4-7/1 Bapi Raju ' Street, Mandapeta, East Godavari District. 26. Siva Manikanta Guthala, S/o. G. Veerabadra Rao, aged 30 years, R/o.H.No.59- 5-7, P andT Colony, Rajahmundy, East Godavari District. 27.L. Ravi Shankar, S/o. Suribabu, Aged 26 years, R/o.Mandapeta, East Godavari District. 28.G. Manikanta, S/o. G.V. Appala Raju Aged 24 years, R/o.H.No.1-95, Gandepallli, Subbayyammapeta, East Godavari District. 29.1. Surya Kiran, S/o. Girishanker, Aged 24 years, R/o.H.No.8-5-117, Golla Street, Ramachandrapuram, East Godavari District. 30.T. Akhit Raj, S/o. Sathyanandam, Aged 27 years,R/o. Bikavolu, Rangampeta, Rajahmundy, East Godavari District. 31.G. Satish Kumar, S/o. Satish Kumar, Aged 24 years, R/o.Mandapeta, East Godavari District. 32.M. Hima Ram, S/o. Satyanandam, Aged 25 years, R/o.Mandapeta, Rayavaram, East Godavari District. 33.D. Satish, S/o. Chakravarthi, Aged 24 years, R/o.3-40, Potluru Street, Mallepailli, Gandupalli, East Godavari District. 34.M.V.V. Anji Kumar, S/o. M. Krishna, Occ:Technical Assistant, R/o.Krapa Chinthalapudi, Mummidivaram Mandai, East Godavari District. 35.M. Subba Raju, S/o. Satya Sai Raju, Aged:27 years, Occ:Technicai Assistant, R/o.Cheyyeru Agraharam, Rajula Street, Cheyyeru, Mummidivaram Mandal, East Godavari District. 36.Chitturi Anil, S/o. Gangadhara Rao, Aged:32 years, Occ: Technical Assistant, R/o.Gollagaruvu, Pallamkuru, Katrenikona Mandal, East Godavari District. 3/7.Matta Kiran Kumar, S/o. Matta Babulu, Aged:26 years, Occ: Technical Assistant, Panchayatraj Engineering Department Zilla Parishad, Mummidivaram, East Godavari District. 38.7. Satish Kumar, S/o. Siva Narayana, Aged:years, Occ: Technical Assistant, R/o.Nakkavaripeta, Gangalakuru, Ambajipeta Manda! East Godavari District. 39.Rapaka Adish, S/o. P. Nageswara Rao, Aged:25 years, Occ: Technical Assistant, R/o.KV Street, Rajolu Village and Mandal East Godavari District. 40.Appari Rama Suresh, S/o. A. Srinivasa Rao, Aged:25 years, Occ: Technical Assistant, R/o.Podalada Village, Rajolu Mandal, East Godavari District 41.Injeti Martin Charles, S/o. Charles Raju, Aged:23 years, Occ: Technical Assistant, R/o.Buditivari Street, Rajolu Village and Mandal, East Godavari District. 42.Vegi Kalyani, D/o. V. Srinivasa Rao, Aged:26 years, Occ: Technical Assistant, R/o.lrusumanda, beside ZPP High School, Malkipuram Mandal, East Godavari District. 43.Rekapaili Arun Kumar, S/o. Peramma Naidu, Aged:years, Occ: Technical Assistant, R/o.Near Anganwadi Indira Colony, Padalada Village, Rajolu Mandal, East Godavari District. 44.M. Durga Prasad, S/o. M. Vishnu, Aged:37 years, Occ:Technical Assistant R/o. D.No. 5130/9, A. Vemavarappadu Amalapuram, East Godavari District. 45.M. Srinivas, S/o. Muthyalu, Aged:47 years, Occ:Technical Assistant R/o. Komanapalli Village, Mummidivaram Mandal, East Godavari District. 46. J.K. Manikanta Murthy, S/o. Adinarayana Murthy, Aged:28 years, Occ:Technical Assistant R/o. Pallavaripalem, Near Ramalayam, Mummidivaram Mandal, East Godavari District. Petitioners AND 1. The State of Andhra Pradesh, Rep. by its Principal Secretary, PR & RD (MDL-1) Department, Secretariat, Velagapudi, Amaravati, Guntur District. The Commissioner, Panchayat Raj & Rural Development, Government of A-P., Guntur. Engineer-in-Chief, PR and RD Department, Amaravati, Guntur District. The District Collector, Visakhapatnam District at Visakhapatnam. The Superintending Engineer, Panchayat Raj & Rural Development Department, Visakhapatnam District at Visakhapatnam. The Joint Collector, Visakhapatnam District at Visakhapatnam. aoe oN a 7. The Project Director, Water Management Agency, Visakhapatnam District at Visakhapatnam. 8. The District Collector, Vizianagaram District at Vizianagaram. 9. The Superintending Engineer, Panchayat Raj & Rural Development Department, Vizianagaram District at Vizianagaram. 10. The Joint Collector, Vizianagaram District at Vizianagaram. 11. The Project Director, Water Management Agency, Vizianagaram District at Vizianagaram. 12. The District Collector, East Godavari District at Kakinada. 13. The Superintending Engineer, Panchayat Raj & Rural Development Department, East Godavari District at Kakinada. 14. The Joint Collector, East Godavari District at Kakinada. 15. The Project Director, Water Management Agency, East Godavari District at Kakinada. Respondents IA NO: 1 OF 2019 a Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the writ petition, the High Court may be pleased to grant Interim directions, directing the respondents to take action as per Clause 14(i) of G.O.Ms.No.110, dated 19-07-2019 to accommodate the petitioners in the existing vacancies of Engineering Assistants, pending disposal of Writ Petition No. 15904 of 2019, on the file of the High Court. IA NO: 2 OF 2019 a Petition under Section 151 CPC praying that in the circumstances stated in the affidavit filed in support of the writ petition, the High Court may be pleased to grant Interim directions, directing the respondents not to disengage the services of the petitioners, pending disposal of Writ Petition No. 15904 of 2019, on the file of the High Court. The petition coming on for hearing, upon perusing the Petition and the affidavit filed in Support thereof and the orders of the High Court dated 18-10-2019, 06-11-2019, 28-01-2020, 19-02-2020 & 11.03.2020 made herein and upon hearing the arguments of Sri P V V Satyanarayana, Advocate for the Petitioners, Government Pleader for services -- | for respondent No.1 and Sri M.S.R.Chandra Murthy, Special Standing Counsel for MGNREGS, for respondent Nos.7 and 11. The Court made the following: ORDER:
(Through Video Conferencing} "Heard learned counsel for the parties. Interim order passed earlier shall remain in operation until further orders. Immediately on resumption of physical hearing, the case be listed for further orders."
Sd/- V. SATYANARAYANA ASSISTANT REGISTRAR TRUE COPYH Vows For ASSISTANT REGISTRAR To,
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. One CC to Sri P V V Satyanarayana, Advocate [OPUC]
2. Two CCs to GP for Panchayat Raj and Rural Development, High Court Of Andhra Pradesh.[OUT}
3. One CC to Sri M.S.R.Chandra Murthy, Special Standing Counsel[OPUC]
4. One spare copy.
MSB HIGH COURT HCJ DATED: 01.10.2020 ORDER .A.Nos.1 & 2 of 2019 IN WP.No.15904 of 2019 EXTENSION OF INTERIM ORDER