Section 26 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976
26. interest, he may be given extension in service.
Preferential qualifications. A candidate (i) who has served in the Territorial Army for aminimum period of two years or (ii) who has obtained a 'B' certificate of the National CadetCorps shall, other things being equal be given preference in the matter of direct recruitment to
