Himachal Pradesh High Court
Ramesh Chand Chauhan vs . Hpmc And Others. on 27 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Ramesh Chand Chauhan vs. HPMC and others.
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CWP No. 8242 of 2022 27.12.2022 Present: Mr. V.S. Chauhan, Senior Advocate with Mr. Vikas Shyam, Advocate for the petitioner.
Mr. Amit Sharma, Advocate for respondents No. 1 to 3.
r to
Issue notice. Mr. Shiv Pal Manhans,
learned Additional Advocate General appears and waives service of notice on behalf of respondents No. 1 to 3. Notice be issued to respondent No. 4 returnable for 7th March, 2023.
Reply by the appearing respondents in the meanwhile.
( Tarlok Singh Chauhan ) Judge December 27, 2022 ( Virender Singh ) (naveen) Judge ::: Downloaded on - 29/12/2022 20:38:39 :::CIS