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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(4)(h) in Telangana State Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014

(h)Make necessary entries in respect of assets in the land like trees, wells, etc.