Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Andhra Pradesh - Subsection Section 2(l) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980 (l)"Proceeding" includes all documents presented to dr filed in court by any party or Commissioner or other Officer of Court, other than documents produced as evidence;
