Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(2) in The Punjab Advocates Welfare Fund Act, 2002

(2)Every application shall be accompanied by the bye-laws of the association, names and addresses of the office-bearers of the association and upto date list of its members showing the name, address and date of enrolment and the ordinary place of practice of each member thereof.