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Union of India - Section

Section 111 in The Drugs and Cosmetics Rules, 1945

111. [ Standards. [Substituted by S.O. 2889, dated 2.7.1969 (w.e.f. 19.7.1969).]

- Every substance specified in Schedules C and C(1) intended for sale shall conform with the standards of strength, quality and purity specified in these rules and in Schedule F or F(I), as the case may be, and the tests for determining such conformity shall be applied to samples taken from the final product after every manufacturing process has been completed.