Madhya Pradesh High Court
Basant Jatav vs The State Of Madhya Pradesh on 27 December, 2018
1 MCRC-52764-2018
The High Court Of Madhya Pradesh
MCRC-52764-2018
(BASANT JATAV Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 27-12-2018
Parties through their counsel.
Case diary is not available.
List in the next week.
ALOK KUMAR
2018.12.27(RAJEEV KUMAR SHRIVASTAVA) 16:37:15 V. JUDGE +05'30' AKS