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Madhya Pradesh High Court

Basant Jatav vs The State Of Madhya Pradesh on 27 December, 2018

                                       1                            MCRC-52764-2018
             The High Court Of Madhya Pradesh
                       MCRC-52764-2018
                    (BASANT JATAV Vs THE STATE OF MADHYA PRADESH)

1
Gwalior, Dated : 27-12-2018
        Parties through their counsel.
        Case diary is not available.
        List in the next week.

ALOK KUMAR
2018.12.27

(RAJEEV KUMAR SHRIVASTAVA) 16:37:15 V. JUDGE +05'30' AKS