Madhya Pradesh High Court
Nav Dunia A Unit Of Jagran Prakashan Ltd. vs Ramratan Patel on 8 June, 2021
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 MP-1731-2021 The High Court Of Madhya Pradesh MP-1731-2021 (NAV DUNIA A UNIT OF JAGRAN PRAKASHAN LTD. Vs RAMRATAN PATEL) 1 Jabalpur, Dated : 08-06-2021 Heard through Video Conferencing.
Shri Uttam Maheshwari, learned counsel for the petitioner. Let this matter be linked along with MP No.6700/2019, MP No.4914/2019, MP No.4915/2019, MP No.4916/2019, MP No.4917/2019, MP No.4919/2019, MP No.4931/2019, MP No.6696/2019, MP No.6698/2019, MP No.6699/2019, MP No.6701/201 and MP No.6703/2019.
List the matter on 14.06.2021.
(VISHAL DHAGAT)
JUDGE
shabana
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Date: 2021.06.09
10:41:15 IST