Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Meghalaya - Subsection Section 3(12) in Meghalaya Interpretation and General Clauses Act, 1972 (12)"clause" occurring in a section which has no sub-section, means a sub-division of that section, and occurring in a sub- section means a sub-division of that sub-section ;
