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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(3)(i) in Maharaja Bhupinder Singh Punjab Sports University Act, 2019

(i)admissions of students and recruitment of faculty and staff shall be made on all-India basis through appropriate procedures approved by the Executive Council, which shall be in accordance with policy laid down by the Government from time to time;