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[Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act]

State of Madhya Pradesh - Subsection

Section 72(1)(e) in The M.P. Factories Rules, 1962

(e)In all work places having serious fire or flash fire hazards, passages between machines, installations or piles of material shall be at least 90 cm. wide. For storage piles, the clearance between the ceiling and the top of the pile shall not be less than 2 m.