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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(a) in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

(a)give necessary information to the Patwari then and there if the Patwari is present on the spot: and