Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Maharashtra - Subsection

Section 22(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(4)He shall formulate and present policies to the Academic Council for its consideration.