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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(4) in The M.P. Bhumi Vikas Rules, 1984

(4)Site Plan. - The site plan sent with an application for permit shall be drawn to a scale of not less than 1 in 1000 for site up to ten hectares and not less than 1 in 2000 for a site more than ten hectares and shall show :-
(a)the boundaries of the site with dimensions and of any contiguous land belonging to the applicant indicating Khasra number or any other equivalent local denominations and in case the contiguous land owned by the applicant had been sub-divided earlier, public facilities provided in it and all streets within it opening out in the site for which the permission is being sought;
(b)the position of the site in relation to neighbouring street;
(c)the name of the street in which the building is proposed to be situated, if any;
(d)all existing buildings standing on, over or under the site including service lines;
(e)the position of the building, and of all other buildings (if any) which the applicant intends to erect upon his contiguous land referred to in (a) in relation to,-
(i)the boundaries of the site and in case where the site has been partitioned, the boundaries of the portion owned by the applicant and also of the portions owned by others;
(ii)all adjacent streets, buildings (with number of storeys and height) and premises within a distance of 12 m of the site and of the contiguous land (if any) referred to in (a); and
(iii)if there is no street within a distance of 12 m of the site, the nearest existing street;
(f)the means of access from the street to the building, and to all other buildings (if any) which the applicant intends to erect upon his contiguous land referred to in (a);
(g)space to be left about the building to secure a free circulation of air, admission of light and access for scavenging purposes;
(h)the width of the street (if any) in front and of the street (if any) at the side or near the buildings;
(i)the direction of north point relative to the plan of the buildings;
(j)the position of all existing features like high tension line, telegraph and electrical poles, underground pipe lines, trees, grave yards, religious buildings, railway lines, etc. within a distance of 30 metres from the nearest edge of the site, all major physical features of land proposed to be developed which include the approximate location and size of any water body, flood affected areas and contours at an interval of 0.3 metres, in case of the site which has a slope more than 1 in 20;
(k)present and proposed use of the land; and
(l)such other particulars as may be prescribed by the Authority.