Delhi High Court - Orders
Viplav Singhania vs University Grants Commission & Ors on 13 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~19 to 21 & 25
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11399/2021
VIPLAV SINGHANIA ..... Petitioner
Through: Mr. Hemant Mishra, Advocate.
versus
UNIVERSITY GRANTS COMMISSION & ORS...... Respondents
Through: Mr. Apoorv Kurup, CGSC with Mr.
Ojaswa Pathak, Advocate for R-1.
Mr. Amitesh Kumar, Ms. Priti
Kumari and Mr. Mrinal Kishor,
Advocates for Amity university.
+ W.P.(C) 13070/2021
MANAV MALHOTRA ..... Petitioner
Through: Mr. Bonny Mehra and Mr. Sujeet
Kumar Singh, Advocates.
versus
UNIVERSITY GRANTS COMMISSION THROUGH SECRETARY
& ANR. ..... Respondents
Through: Mr. Apoorv Kurup, CGSC with Mr.
Ojaswa Pathak, Advocate for R-1.
Mr. Amitesh Kumar, Ms. Priti
Kumari and Mr. Mrinal Kishor,
Advocates for Amity university.
+ W.P.(C) 14590/2021
MS. YUVAKSHI NARANG ..... Petitioner
Through: Mr. Tushar Sannu and Mr.Devvrat
Tiwari, Advocates.
versus
UNIVERSITY GRANTS COMMISSION & ANR. ..... Respondents
Through: Mr. Apoorv Kurup, CGSC with Mr.
Ojaswa Pathak, Advocate for R-1.
Mr. Amitesh Kumar, Ms. Priti
Signature Not Verified
Signed By:PRATIMA
Signing Date:15.02.2023
11:52:21
Kumari and Mr. Mrinal Kishor,
Advocates for Amity university.
+ W.P.(C) 4698/2022
ASMI DEVRANI ..... Petitioner
Through: Ms. Aditi Laxman and Ms. Pooja
Jangra, Advocates.
versus
AMITY UNIVERSITY & ANR. ..... Respondents
Through: Mr. Amitesh Kumar, Ms. Priti
Kumari and Mr. Mrinal Kishor,
Advocates for R-1.
Mr. Apoorv Kurup, CGSC with Mr.
Ojaswa Pathak, Advocate for R-2.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 13.02.2023 At the request of the learned counsel appearing on behalf of the Amity University, list on 20.03.2023.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 13, 2023/p Click here to check corrigendum, if any Signature Not Verified Signed By:PRATIMA Signing Date:15.02.2023 11:52:21