Section 10 in The West Bengal Regulation of Recruitment in State Government Establishments And Establishments of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999
10. Ratio of candidates for a vacancy in a post.
- The number of candidates submitted to the appointing authority shall be in such ratio as the appointing authority may prescribe:Provided that the ratio shall not be less than 20 candidates for each vacancy.
