Calcutta High Court (Appellete Side)
E-Procurement Technologies Limited ... vs Coal India Limited And Ors on 21 January, 2015
Author: Soumitra Pal
Bench: Soumitra Pal
1 21.1.2015
kc(315) W.P. 34385(W) of 2014 e-Procurement Technologies Limited and Anr.
-versus-
Coal India Limited and Ors.
Mr. Aniruddha Chatterjee, Mr. Surya Prasad Chattopadhyay..............For the petitioners.
Since it is submitted by Mr. Aniruddha Chatterjee, learned advocate for the petitioners that the issue involved in this wit petition is the subject matter of a pending appeal and as prayer is made for de-listing the matter, let the matter be de- listed for the present.
Liberty to mention.
(SOUMITRA PAL, J.) 2