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Rajasthan High Court - Jaipur

Commercial Taxes Officer vs M/S Cipla Ltd on 21 November, 2020

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Sales Tax Revision / Reference No. 59/2020

                                   Commercial Taxes Officer
                                                                                                       ----Petitioner
                                                                        Versus
                                   M/s Cipla Ltd.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Akshat Devan on behalf of Mr. Punit Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH Order 21/11/2020 At the request of learned counsel for the petitioner, list after eight weeks.
(INDERJEET SINGH),J Upendra/94 (Downloaded on 25/11/2020 at 09:55:11 PM) Powered by TCPDF (www.tcpdf.org)