Rajasthan High Court - Jaipur
Commercial Taxes Officer vs M/S Cipla Ltd on 21 November, 2020
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Sales Tax Revision / Reference No. 59/2020
Commercial Taxes Officer
----Petitioner
Versus
M/s Cipla Ltd.
----Respondent
For Petitioner(s) : Mr. Akshat Devan on behalf of Mr. Punit Singhvi For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 21/11/2020 At the request of learned counsel for the petitioner, list after eight weeks.
(INDERJEET SINGH),J Upendra/94 (Downloaded on 25/11/2020 at 09:55:11 PM) Powered by TCPDF (www.tcpdf.org)