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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2)(g) in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

(g)the form and the manner in which books, accounts and documents specified in these Regulations shall be maintained, kept or used;