Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Daman and Diu - Section Section 460 in The Goa, Daman and Diu Habitual Offenders Act, 1976 460. All persons jointly concerned in lurking house-trespass or house-breaking by night punishable where death or grievous hurt caused by one of them. IIOffence under the Suppression of Immoral TrafficIn Women and Girls Act, 1956 (Central Act 104 of 1956)
