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[Cites 0, Cited by 0] [Section 325] [Entire Act]

State of Tamilnadu - Subsection

Section 325(d) in Chennai City Municipal Corporation Act, 1919

(d)convey or cause to be conveyed a corpse or part thereof to any burial or burning ground, and not cause the burial or burning of the same to commence, within six hours after its arrival at such place; or