Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 148(1)] [Section 148] [Entire Act] State of Jharkhand - Subsection Section 148(1)(p) in Bihar Education Code, 1961 (p)subject to the approval of the Education Department, the promotion of games, sports, etc.