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NCT Delhi - Section

Section 34 in Guru Gobind Singh Indraprastha University Act, 1998

34. Disputes as to the constitution of the University authorities and bodies.

- If any question arises as to whether any person has been duly elected or appointed as, or is entitled to be, a member of any authority or other body of the University, the matter shall be referred to the Chancellor whose decision thereon shall be final.