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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(2) in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

(2)No person shall, at the same time, be a full member of this and another service, State or Sub-ordinate.A probationer, approved probationer or full member of this service who is appointed to be a full member of another service shall cease to be a member of this service.