Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 6 in The M.P. Ashaskiya Shikshan Sanstha (Schoolon Main Karyarat Adhyapakon Tatha Anya Karmachariyon Ki Padonnati) Rules, 1988

6.

(1)The list as finally approved by the Promotion Committee shall form the select list for promotion but the approval of the Commissioner, Public Instruction shall be necessary for promotion on the post of High School Principal/Lecturer/Principal of Higher Secondary School.
(2)The select list shall ordinarily be in force until it is reviewed or revised.