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State of Jharkhand - Section

Section 12 in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

12. Form of general notices under rule 6D and Sections 11(1) and 12 (1).

- The Assistant Consolidation Officer shall issue a general notice under rule 6-D and Sections 11(1) and 12(1) in Form XA, VII and XII-A.