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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Puducherry - Subsection

Section 21(1)(b) in Puducherry Hindu Religious Institutions Act, 1972

(b)the names of all officers to which any salary, emolument or perquisite is attached and the nature, duration and conditions of service in each case;