Section 2(1)(e) in The Election Expenses (Maintenance and Lodging of Account) Madhya Pradesh Order, 1997

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"Election" means an election to the office of Mayor of a Municipal Corporation or President of a Municipal Council or Nagar Panchayat;

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